LAWS(MPH)-2018-8-220

ATUL MODI Vs. STATE OF MP AND OTHERS

Decided On August 07, 2018
Atul Modi Appellant
V/S
State of MP and Others Respondents

JUDGEMENT

(1.) IA No. 2318/2018 is an application for condonation of delay in filing the present review petition. The same is allowed.

(2.) The petitioner before this Court has filed this present review petition for reviewing the order dated 20/2/2018 passed in W.P.No. 7640/2016 in the matter of grant of promotion.

(3.) This Court by a very exhaustive order dated 20/2/2018, after scanning the pleadings, has dismissed the petitioner's Writ Petition on merits.