LAWS(MPH)-2017-3-106

DIRECTOR Vs. NAVEEN KUMAR SHARMA

Decided On March 27, 2017
DIRECTOR Appellant
V/S
Naveen Kumar Sharma Respondents

JUDGEMENT

(1.) Shri Vijay Pandey, learned counsel for the petitioner.

(2.) Shri Ghanshyam Barman, learned counsel for the respondent.

(3.) With consent of learned counsel for the parties the matter is finally heard.