JUDGEMENT
S.C. Vyas, J. -
(1.) Mr. Vivek Singh learned Counsel for the applicants.
(2.) Mr. M. Joshi learned Panel Lawyer for respondent-State.
(3.) This is an application under section 438 of Cr.P.C. for grant of bail in connection with Crime No. 501/06 registered at Police Station Khajarana, lndore for commission of offence under sections 294, :324, 326 and 506 of I.P.C. against the present applicants.;
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