LADURAM RAMNIWAS Vs. STATE OF M P

Referred Judgements :-

LORD DENNING IN SEAFORD ESTATES V. ASHER [REFERRED TO]
BREEN V. AMALGAMATED ENGINEERING UNION [REFERRED TO]
COMMERCIAL TAXES OFFICER V. BABU BAKERY [REFERRED TO]
COMMISSIONER OF SALES TAX V. MANILAL [REFERRED TO]
COMMISSIONER OF SALES TAX V. REGAL DAIRY [REFERRED TO]
CALCUTTA DISCOUNT COMPANY LIMITED VS. INCOME TAX OFFICER COMPANIES DISTRICT I CALCUTTA [REFERRED TO]
PARASHURAM POTTERY WORKS COMPANY LIMITED VS. INCOME TAX OFFICER CIRCLE 1 WARD A RAJKOT GUJARAT [REFERRED TO]
ANNAPURNA BISCUIT MANUFACTURING CO KANPUR VS. COMMISSIONER OF SALES TAX U P LUCKNOW [REFERRED TO]
INCOME TAX OFFICER CUTTACK VS. BUU PATNAIK [REFERRED TO]
COMMISSIONER OF SALES TAX U P VS. JASSU RAM BAKERY DEALER [REFERRED TO]
FIRM JANTA HARDWARE STORES VS. B S PARIHARASSTT SALES TAX OFFICER [REFERRED TO]
COMMISSIONER OF SALES TAX VS. BALLABHDAS ISHWARDAS [REFERRED TO]
KHUSHAL CHAND LAXMICHAND VS. COMMISSIONER OF SALES TAX [REFERRED TO]
COMMISSIONER OF SALES TAX VS. GYANMAL KESHARICHAND [REFERRED TO]
COMMISSIONER OF SALES TAX VS. CHHOGMAL SHANKARLAL [REFERRED TO]