LAWS(MPH)-2013-3-201

PROMOD NAGAR Vs. SUNIL BAKSHI

Decided On March 08, 2013
Promod Nagar Appellant
V/S
Sunil Bakshi Respondents

JUDGEMENT

(1.) Shri G. P. S. Oberoi, counsel for the applicant.

(2.) None for the respondents although served and represented through duly engaged counsel.

(3.) Heard on the question of admission.