(1.) ACCORDING to him he is not named in FIR. His case is at par with co -accused Prem Singh, who has been released on bail in Misc. Cr. Case No. 1988/01.
(2.) THE applicant was arrested on 27.3.2001, in crime No. 124/2000 of P.S. Goraghat, u/Ss. 302, 307, 147,148, 149 and 382 of the Indian Penal Code and sections 11 and 13 of the M.P. Dakaity Avam Vypaharan Prabhavit Kshetra Adhiniyam, 1981.