LAWS(MPH)-2020-5-155

ADITYA Vs. STATE OF M.P.

Decided On May 14, 2020
Aditya Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) Shri S.K.Meena, Advocate for the applicant.

(2.) Shri Manu Maheshwari, Panel Lawyer for the respondent/State.

(3.) Heard through video conference.