AJIT BAMNE Vs. STATE OF MADHYA PRADESH

JUDGEMENT

(1.) Heard with the aid of case diary.

(2.) This is first bail application filed by the applicant under Section 439 of Cr.P.C.

(3.) Ap p lic ant Ajit Bamne was arrested on 5/12/2019 in Crime No.203/2019 registered at Police Station Crime Branch, District Bhopal (M.P.) for the offence punishable under Sections 420 , 471 , 201 of the IPC.