RAJBHAN PYASI Vs. STATE OF MADHYA PRADESH

LAWS(MPH)-2020-3-84

HIGH COURT OF MADHYA PRADESH

Decided on March 02,2020

Rajbhan Pyasi Appellant

VERSUS

STATE OF MADHYA PRADESH Respondents

- (1.)Heard on the question of admission.
(2.)Record of the Court below has been received.
(3.)Appeal is admitted for hearing.