(1.) HEARD.
(2.) BEING aggrieved by the order dated 4.12.2009 passed in Case No. Restoration/137/PBR/2009 Board of Revenue MP, Gwalior, this petition is filed by the petitioner.
(3.) THE petition is disposed of accordingly.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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