LAWS(UTRCDRC)-2006-4-1

RAJIV GANDHI COLLEGE OF ENGINEERING & TECHNOLOGY & ANR Vs. A RADHAKRISHNAN & ANR

Decided On April 06, 2006
Rajiv Gandhi College Of Engineering And Technology And Anr Appellant
V/S
A Radhakrishnan And Anr Respondents

JUDGEMENT

(1.) THE opposite parties are the appellants.

(2.) THE respondents/complainants have filed the complaint raising the following contentions.

(3.) THE case of the opposite party is as follows: