JASPAL SINGH Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH [PGI] CHANDIGARH
LAWS(UTRCDRC)-2000-2-3
UNION TERRITORY STATE CONSUMER DISPUTE REDRESSAL COMMISSION
Decided on February 01,2000
Appellant
VERSUS
Respondents
JUDGEMENT
- ;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.