RANJIT SINGH Vs. NATIONAL INSURANCE COMPANY LTD.
LAWS(UTRCDRC)-2000-9-2
UNION TERRITORY STATE CONSUMER DISPUTE REDRESSAL COMMISSION
Decided on September 11,2000
Appellant
VERSUS
Respondents
JUDGEMENT
- ;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.