GULSHAN LAL BHATIA Vs. CHANDIGARH ADMINISTRATION
LAWS(UTRCDRC)-2000-9-11
UNION TERRITORY STATE CONSUMER DISPUTE REDRESSAL COMMISSION
Decided on September 08,2000
Appellant
VERSUS
Respondents
JUDGEMENT
- ;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.