DISTRICT MANAGER TELECOM, CHANDIGARH Vs. O.P.GOEL
LAWS(UTRCDRC)-2000-2-8
UNION TERRITORY STATE CONSUMER DISPUTE REDRESSAL COMMISSION
Decided on February 14,2000
Appellant
VERSUS
Respondents
JUDGEMENT
- ;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.