SAMSUNG INDIA ELECTRONICS PVT. LTD. Vs. SH. RAMGOPAL GUPTA S/O LATE SH. PRAKASH CHAND GUPTA R/O GUGHAL ROAD
LAWS(UTNCDRC)-2016-11-1
UTTARAKHAND STATE CONSUMER DISPUTES REDRESSAL COMMISSION
Decided on November 02,2016
Appellant
VERSUS
Respondents
JUDGEMENT
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