(1.) RULE. Rule is made returnable forthwith.
(2.) PETITION is called out for hearing by consent.
(3.) HEARD both learned Advocates. Perused records.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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