(1.) Heard Mr. R.S. Apte, learned senior counsel for the Petitioner and Ms. Ghazala Khan, learned counsel for the Respondent.
(2.) Rule.
(3.) Rule is made returnable forthwith with the consent of and at the request of learned counsel for the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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