(1.) By consent heard finally.
(2.) The land of the Petitioners was acquired by the Respondent No.4 herein for the Ekraukh Upasa Sinchan Project Boramani.
(3.) The notices under Section 12(2) of the Land Acquisition Act were received by the Petitioners.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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