(1.) Heard learned counsel for the petitioner and the learned Assistant Government Pleader, for the respondents.
(2.) Rule.
(3.) The learned Assistant Government Pleader, waives service. By consent of the parties, Rule made returnable forthwith and taken up for final hearing.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN