(1.) THESE revisions arise from three cases in which 4 cheques issued by the accused were dishonoured.
(2.) THE details of the cheques and cases are as follows:
(3.) THE case of the complainant was that the said cheques were issued by way of repayment of money advanced by the complainant to the accused.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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