BALASAHEB RAMCHANDRA BURKE AND ORS. Vs. THE PRESIDENT AND ORS.

LAWS(BOM)-2015-7-166

HIGH COURT OF BOMBAY (AT: AURANGABAD)

Decided on July 29,2015

Balasaheb Ramchandra Burke And Ors. Appellant

VERSUS

The President And Ors. Respondents

- (1.) Heard.
(2.) Rule.
(3.) By consent, Rule is made returnable forthwith and the petition is taken up for final disposal.;