- (1.) Heard Mr. S. G. Desai, learned Senior Counsel appearing for the petitioners, Mr. D. Lawande, learned Additional Public Prosecutor appearing for the respondent nos. 1 and 2 and Mr. V. R. Tamba, learned counsel appearing for the respondent no. 3.
(2.) Rule. Heard forthwith with the consent of the learned counsel.
(3.) The learned counsel appearing for the respective respondents waive service.;