DHONDIRAM Y SALONKHE Vs. ASHOK M GHEWADE

LAWS(BOM)-1994-1-42

HIGH COURT OF BOMBAY

Decided on January 13,1994

DHONDIRAM Y.SALONKHE Appellant

VERSUS

ASHOK M.GHEWADE Respondents

- (1.) THE appeal is allowed. THE impugned order is set aside. THE complaint is dismissed. Appeal allowed.;