VITO D'COSTA Vs. QUERINO DA COSTA

Referred Judgements :-

A K GUPTA AND SONS LIMITED VS. DAMODAR VALLEY CORPORATION [REFERRED TO]
CHAPSIBHAI DHANJIBHAI DANAD VS. PURUSHOTTAM [REFERRED TO (IV)]
VINEET KUMAR VS. MANGAL SAIN WADHERA [REFERRED TO (IV)]
GAJANAN JAIKISHAN JOSHI VS. PRABHAKAR MOHANLAL KALWAR [REFERRED TO]
LAKHI RAM DEAD VS. TRIKHA RAM [REFERRED TO (III)]
KUBHAYAMMED VS. STATE OF KERALA [REFERRED TO MR. SARDESSAI RELIED UPON THE FOLLOWING JUDGMENTS : (I)]
JUSTINIANO ANTAO VS. BERNADETTE B PEREIRA [REFERRED TO (V)]
L N ASWATHAMA VS. P PRAKASH [REFERRED TO (II)]
REVAJEETU BUILDERS AND DEVELOPERS VS. NARAYANASWAMY AND SONS [REFERRED TO (III)]
RAMGOPAL KALANTRI VS. G GANAND [REFERRED TO (II)]
RAYCHAND VANMALIDAS VS. MANEKLAL MANSUKHBHAI [REFERRED TO]
POPCORN ENTERTAINMENT CORPORATION VS. CITY INDUSTRIAL DEVELOPMENT CORPORATION [REFERRED TO]