LAWS(BOM)-2014-12-24

SPECIAL LAND ACQUISITION OFFICER Vs. PRABHAKAR G.N. GAUNKAR

Decided On December 02, 2014
SPECIAL LAND ACQUISITION OFFICER Appellant
V/S
Prabhakar G.N. Gaunkar Respondents

JUDGEMENT

(1.) Heard Mr. Bhobe, learned Counsel appearing on behalf of the appellants and Mr. Sardessai, learned Senior Counsel appearing on behalf of the respondents.

(2.) This appeal is directed against the judgment and award dated 12.05.2004, passed by the learned Additional District Judge (III), South Goa, Margao (Reference Court, for short) in Land Acquisition Case No. 294/1994.

(3.) The appellants were respondents whereas the respondents were the applicants in the said Land Acquisition Case. The parties shall hereinafter be referred to as per their status in the said Land Acquisition Case.