LARSEN AND TOUBRO LIMITED Vs. STATE OF MAHARASHTRA

Referred Judgements :-

REX V. KENSINGTON,INCOME TAX COMMISSIONERS EX PARTE EDMOND DE PALIGNAE (PRINCESS) [REFERRED TO]
IN RE: HOARE AND CO. LTD. [REFERRED TO]
HINDUSTAN COMMERCIAL BANK LTD. V. HINDUSTAN GENERAL ELECTRICAL CORPORATION [REFERRED TO]
IN RE: BUGLE PRESS LTD. [REFERRED TO]
IN RE: SUSSEX BRICK CO. LTD. [REFERRED TO]
IN RE: GRIERSON,OLDHAM AND ADAMS LTD. [REFERRED TO]
MANSUKHLAL V. SHAH (M.V.),OFFICIAL LIQUIDATOR,LIQUIDATOR OF HATHISING MFG. CO. LTD. (IN LIQUIDATION) [REFERRED TO]
IN RE: PMP AUTO INDUSTRIES LTD. [REFERRED TO]
IN RE: ICICI LTD. [REFERRED TO]
HINDUSTAN LEVER EMPLOYEES' UNION V. HINDUSTAN LEVER LTD. [REFERRED TO]
RENUKA DATLA V. DUPHAR INTERFRAN LTD. [REFERRED TO]
IN RE: CHOWGULE AND CO. P. LTD. [REFERRED TO]
S K GUPTA VS. K P JAIN [REFERRED TO]
RENUSAGAR POWER CO LIMITED GENERAL ELECTRIC CO VS. GENERAL ELECTRIC CO :RENUSAGAR POWER COMPANY LIMITED [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
MIHEER H MAFATLAL VS. MAFATLAL INDUSTRIES LIMITED [REFERRED TO]
OIL AND NATURAL GAS COMMISSION VS. SAW PIPES LIMITED [REFERRED TO]
MAKNAM INVESTMENTS LTD VS. STATE [REFERRED TO]
VASANT INVESTMENT CORPORATION LTD VS. STATE OF MAHARASTRA [REFERRED TO]
PIRAMAL SPINNING AND WEAVING MILLS LTD VS. STATEOF MAHARASTRA [REFERRED TO]
INVESTMENT CORPORATION OF INDIA LTD VS. STATE OF MAHARASHTRA [REFERRED TO]
BROOKE BOND INDIA LIMITED VS. UB LIMITED [REFERRED TO]
BEDROCK LIMITED VS. N R [REFERRED TO]
K K MODI S O LATE GUJARMAL MODI VS. SECURITIES APPELLATE TRIBUNAL [REFERRED TO]
STATE BANK OF INDIA VS. COMPANIES ACTALSTOM POWER BOILERS LIMITED [REFERRED TO]
Nicholas Piramal India LTD VS. STATE OF MAHARASHTRA [REFERRED TO]