LAWS(BOM)-2013-3-74

HARISHKUMAR SACHDEVA Vs. MADHAVI JAIN

Decided On March 01, 2013
Harishkumar Sachdeva Appellant
V/S
Madhavi Jain Respondents

JUDGEMENT

(1.) Heard Shri A. R. Kantak, learned counsel appearing for the petitioner, Shri P. P. Singh, learned counsel appearing for the respondent nos. 1 and 2 and Shri Shane Dias Sapeco, learned counsel appearing for the respondent no.3.

(2.) Rule. Heard forthwith by the consent of the learned counsel.

(3.) The learned counsel appearing for the respective respondents waive service.