LAWS(BOM)-2013-7-175

ZARINA BLANCA Vs. STATE OF GOA

Decided On July 23, 2013
Zarina Blanca Appellant
V/S
STATE OF GOA Respondents

JUDGEMENT

(1.) Heard Mr. G. Teles, learned Advocate for the petitioner, Mr. S. Mahambrey, learned Additional Government Advocate for respondent No. 1 and Mr. C.A. Coutinho, learned Advocate for respondent No. 3. Rule, by consent of the learned counsel for the parties heard forthwith.

(2.) By this petition, the petitioner seeks the following reliefs:-

(3.) Briefcase of the petitioner is as under:-