G. S. Godbole, J. - (1.) Heard Mr. Vohra, for the Petitioner, the learned AGP Mr. Patne, for Respondent Nos. 1 to 3 and Mr. Prathmesh Bhargude, for Respondent No.4.
(2.) RULE. Rule made returnable forthwith and heard by consent of the parties.
(3.) Since common questions of facts and law are involved in all these Writ Petitions, they are being taken up together for hearing and final disposal and are disposed off by this common Judgment.;