JUDGEMENT
-
(1.)NONE for the petitioner. By this writ petition, the petitioner challenges an order dated 10-3-2000 passed by the respondent No. 1 below Exh. 24 in Change Report Inquiry No. 377/1993, condoning the delay in the filing of the said change report.
(2.)THE petitioner, being a trustee of a registered Trust, by name Yogiraj Shriviktubaba Shikshan Sanstha, filed a change report bearing No. 332/1993, on 29-7-1993 before the respondent No. 1. The said change report pertained to the election of trustees held on 16-4-1993.
(3.)ON 15-9-1993, the present respondent No. 2 submitted another change report bearing Change Report No. 377/1993 in respect of the earlier elections of the managing committee of the trust purported to be held on 25-5-1986. Along with change report No. 377/1993, the respondent No. 2 filed an application for condonation of delay.
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.