LAWS(BOM)-2021-2-309

DR. M.M. SANGODKAR Vs. DR. AURELIANO FERNANDES

Decided On February 04, 2021
Dr. M.M. Sangodkar Appellant
V/S
Dr. Aureliano Fernandes Respondents

JUDGEMENT

(1.) Heard Ms. Agni Senior Advocate along with Ms. J. Sawaikar for the Petitioner. The respondent, though served, is neither present nor represented.

(2.) The challenge in this petition is to the order dtd. 7/10/2011 made by the Goa State Information Commission (GSIC) in Appeal No.55/SCIC/2010. The respondent in this case raised as many as 150 queries and applied to the Registrar and Public Information Officer (PIO) on 12/9/2009 for the furnish of the same.

(3.) The PIO furnished some of the information applied for and rejected the rest. The respondent appealed to the First Appellate Authority i.e. the Vice Chancellor of Goa University. Again, the appeal was partly allowed vide order dtd. 22/1/2010.