LAWS(BOM)-2021-1-88

RAGHUNATH MADHUKAR MANDREKAR Vs. PRABHAKAR VERNEKAR

Decided On January 28, 2021
Raghunath Madhukar Mandrekar Appellant
V/S
Prabhakar Vernekar Respondents

JUDGEMENT

(1.) Heard Mr. J.J. Mulgaonkar for the Applicants, Mr. Parikshit Sawant for Respondent No.1 and Mr. V.A. Lawande for Respondents 2(b) to 2(f).

(2.) These are applications seeking appointment of an arbitrator since the disputes have arisen between the parties in connection with the agreements entered into between the parties which, admittedly, contain an arbitration clause.

(3.) On 22nd January, 2021, after hearing the parties, the following order was made :