LAWS(BOM)-2021-8-223

ASHARAJE FATHESINGH RANE Vs. STATE OF GOA

Decided On August 27, 2021
Asharaje Fathesingh Rane Appellant
V/S
STATE OF GOA Respondents

JUDGEMENT

(1.) Heard Mr. Parikshit Sawant for the Petitioners, Mr. T. Gawas holds for Mr. Deep Shirodkar, learned Additional Government Advocate for the State, Mr. C. A. Ferreira appears along with Mr. D. Zaveri for Respondents No. 6 to 23 and Mr. Sudin Usgaonkar, learned Senior Advocate appears along with Ms. A. Rodrigues for Respondents No. 24 and 25.

(2.) Rule. Rule is made returnable forthwith at the request and with the consent of the parties.

(3.) The challenge in this petition is to the order dtd. 10/5/2021 to be found at Annexure-A, pages 35 and 36 of the paper-book. The complaint is about the failure of natural justice.