MARIA SILVIA PINHO Vs. STATE OF GOA

JUDGEMENT

(1.) Heard Mr. Ryan Menezes for the Petitioners, Mr. Deep Shirodkar learned Additional Government Advocate for the State, and Mr. Jitendra Supekar for the Intervenors.

(2.) The challenge in this petition is to the following:

(3.) The challenge to the aforesaid is insofar as properties surveyed under Nos.51/5, 60/12, 61/3, and 61/6 of Village Verna Salcete, Goa in which, the petitioner claims an interest.