(1.) Heard Ms. Shraddha Vavhal, learned counsel for the petitioner and Mr. Amit Shastri, learned AGP for Respondents - State.
(2.) On 23.08.2021, we had passed the following order :-
(3.) Thereafter when the matter was heard on 26.08.2021, this Court passed the following order :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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