REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION MUMBAI Vs. SYNDICATE OVERSEAS P LTD

Referred Judgements :-

EXECUTIVE ENGINEER NATIONAL HIGHWAY DIVISION V. ORIGINAL PROVIDENT FUND COMMISSIONER I.E. [REFERRED TO]
BANGALORE WATER SUPPLY AND SEWERAGE BOARD VS. A.RAJAPPA [REFERRED TO]
FOOD CORPORATION OF INDIA VS. SURAJ BHAN [REFERRED TO]
RAM SINGH VS. UNION TERRITORY CHANDIGARH [REFERRED TO]
WORKMEN OF NILGIRI COOP MARKETING SOCIETY LIMITED VS. STATE OF TAMIL NADU [REFERRED TO]
SANDEEP DWELLERS PVT LTD VS. UNION OF INDIA [REFERRED TO]