(1.) Heard learned Advocates and perused the record.
(2.) In all ten accused were tried for offenses punishable under Sections 147, 148, 341 with Sections 149 and 302 with 149, 307 with 149 of IPC.
(3.) In these appeals, the accused have challenged the judgment and order of conviction.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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