REGENT COMPUTRONICS PVT. LTD.

SANTOSH S/O ANNAJI DESHMUKH AGED ABOUT 40 YEARS, OCCU: SERVICE R/O WARD NO. 9 SUBHASHWADI WARDHA TAH. AND DIST. WARDHA Appellant

V/S

RAMBHAU S/O BHAUJI DESHMUKH AGED ABOUT 62 YEARS OCCU: AGRICULTURIST R/O VILLAGE HIWARA TAH. AND DIST.WARDHA NOW RESIDING AT SUBHASHWADI WARDHA TAH AND DIST. WARDHA Respondents

Referred Judgements :-

APPASAHEB PEERAPPA CHANDGADE VS. DEVENDRA PEERAPPA CHANDGADE [REFERRED TO]

JUDGEMENT

(1.) This Second Appeal was admitted on 12.10.1999 on the following substantial questions of law :

(2.) I have heard at length the submissions at the Bar with reference to substantial questions mentioned above.

(3.) Genealogical order or family tree is given hereinbelow in order to understand the controversy in an easy way: <p>Krishnaji | ___________________________________________ | | | Bhavji Annaji Daulatrao | | Rambhau Santosh (Defdt,/Resp.) (Plff/Appellant)

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SANTOSH Vs. RAMBHAU

Referred Judgements :-

JUDGEMENT

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