(1.) Final Order No. 1615/2006
(2.) THIS appeal has been filed against the OIO No. 4/2006 dated 23.01.2006 passed by the Commissioner of Service Tax, Bangalore.
(3.) SHRI Prakash Shah, the learned Advocate, appeared for the appellants and Shri R.K. Singla, the learned JCDR, for the Revenue.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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