VARADARAJU Vs. C MUTHUSAMY

JUDGEMENT

(1.) THIS revision is filed by respondent in A.S.No.185 of 1997, on the file of Sub Court, Namakkal.

(2.) RESPONDENT herein filed O.S.256 of 1993, on the file of District Munsif s Court at Rasipuram. Judgment of the trial Court reads thus:

(3.) IN Hindustan Steel Ltd. v. Prakash Chand, AIR 1970 Ori. 149, in paragraph 7, a Division Bench of that High Court has held thus (Relevant portion):