(1.) THE plaintiffs are the appellants herein.
(2.) THE suit is filed by the plaintiffs for partition and separate possession of their 1/4 share in the suit properties.
(3.) EXCEPT defendants 12 to 14, all other defendants remained ex part before the Trial Court.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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