REGENT COMPUTRONICS PVT. LTD.

J Vincent Appellant

V/S

S Srinivasan Respondents

Referred Judgements :-

ALOKA BOSE VS. PARMATMA DEVI [REFERRED TO]
MOHAMMAD MOHAR ALI VS. MOHAMMAD MAMUD ALI [REFERRED TO]
S M GOPAL CHETTY VS. RAMAN ALIAS NATESAN AND [REFERRED TO]
SILUVAI RAJAN @ M.S.RAJAN VS. GLORY STELLA BAI [REFERRED TO]
MUTHUKRISHNA GOUNDER VS. GOWRI [REFERRED TO]
N.SEKARAN VS. C.RAJENDRAN [REFERRED TO]

JUDGEMENT

(1.) The plaintiff in the suit has filed the present Original Side Appeal aggrieved by the judgment and decree dated 01.10.2015, passed by the learned Single Judge, dismissing the suit.

(2.) The appellant will be referred to as the plaintiff and the respondent will be referred to as the defendant for the sake of convenience.

(3.) The case of the plaintiff in brief:

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J VINCENT Vs. S SRINIVASAN

Referred Judgements :-

JUDGEMENT

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