(1.) The relief sought for in this Writ Petition is to quash the order of rejection by the Respondent on 27.09.2012 in relation to the claim of the Writ Petitioner seeking compassionate appointment.
(2.) The learned counsel for the Petitioner made a submission that the mother of the Writ Petitioner Late. Tmt.M.Rajini was employed as Teacher at Villapuram Middle School and passed away on 15.09.1991 while she was in service.
(3.) The learned counsel for the Petitioner states that the elder brother of the Writ Petitioner had originally submitted an application on 13.2.1992 and further, he has not pressed the application on account of the fact that he was continuing his own business, and the elder brother of the Writ Petitioner was not interested in securing public employment.