(1.) Heard Mr.J.Madhanagopal Rao, learned Additional Central Government Standing Counsel led by Mr.G.Rajagopal, learned Additional Solicitor General of India for the petitioner and Mr.P.Rajendran, learned counsel appearing for the first respondent.
(2.) The petitioner has approached this Court, seeking the following relief,
(3.) The facts which gave rise to filing of the review petition are stated hereunder:-