D ARAVINDAN Vs. SPECIAL COMMISSIONER

JUDGEMENT

(1.) HEARD the learned counsel for the petitioner. Mr. N. Senthil kumar, learned Government Advocate takes notice for the respondent.

(2.) AT the hearing, the learned counsel for the petitioner would make a submission that the representation of the petitioner dated 27.06.2007 may be considered by the authorities and suitable orders may be passed.