LAWS(MAD)-2008-1-208

R ARIVUDAI Vs. P DHAKSHINAMOORTHY

Decided On January 10, 2008
R. ARIVUDAI NAMBI Appellant
V/S
P. DHAKSHINAMOORTHY Respondents

JUDGEMENT

(1.) HEARD Mr. C. Selvaraj, learned senior counsel appearing for the petitioners and Mr. R. Sasitharan, learned counsel appearing for the first respondent and Mr.M. Dhandapani, learned Special Government Pleader appearing for the sixth respondent.

(2.) THE facts giving rise to the present writ petition are as follows :-

(3.) IN the above background, the Tribunal, after the matter was remanded by the Supreme Court, on discussion of the materials on record, came to the following conclusions :-