R CHIDAMBARAM Vs. DIRECTOR GENERAL OF POLICE
LAWS(MAD)-2008-6-172
HIGH COURT OF MADRAS
Decided on June 17,2008

R. CHIDAMBARAM Appellant
VERSUS
DIRECTOR GENERAL OF POLICE Respondents

JUDGEMENT

- (1.)THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioners, on an earlier occasion, i.e., on 16.06.2008. Even today, there is no representation on behalf of the petitioners. Hence, this petition is dismissed for non-prosecution. No costs.


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