(1.) S.R.Singharavelu
(2.) THE writ appeal is directed against the order of the learned single Judge dated 14.12.2001 in W.P.No.1313 of 1996.
(3.) HEARD the learned counsel for both sides.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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