(1.) The above first appeal arises out of the judgment and decree, dated 04.09.2013 passed in O.S.No.299/2004 on the file of the II Additional District Judge, Tiruchirappalli.
(2.) Parties herein are hereinafter referred to as they were arrayed in the original suit.
(3.) A house site measuring 4,379 sq.ft together with a building thereon bearing door No.1-B and 1-G, Block No.19 Benwels road, Cantonment, Trichirappalli is the suit property. This property originally belonged to Mabel Dhanabakkiam w/o. Rev.G.Stephen having been purchased by her under a sale deed dated 09.03.1964 (Ex.A1). Amaladoss Stephen (D1), John Stephen (D2) and Leslie Stephen (D3) are her sons. Violet Stephen (D4) and Daisy Liese Stephen (D5) are her daughters.